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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(4)(e) in Maharaja Ranjit Singh State Technical University Act, 2014

(e)supply to the Chancellor, copies of the agenda of the meetings of the authorities as soon as they are issued and minutes of the meetings of the authorities ordinarily within a period of one month of the holding of the meetings; and