Section 3 in GIDC BULSAR (EXPANDED) NOTIFIED AREA CONSOLIDATED TAX RULES, 1991
3. Nature and rate of tax. :-
A consolidated tax on all buildings and land situated within the limits of Notified Area shall be levied as per Annexure 'B' in lieu of the following taxes;(a)Tax on buildings and lands.(b)General sanitary Cess.(c)Lighting tax.
