Allahabad High Court
Kedar Nath Dwivedi vs Niyat Pradhikari/Laghu Vad ... on 9 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 7 Case :- WRIT - A No. - 7279 of 2001 Petitioner :- Kedar Nath Dwivedi Respondent :- Niyat Pradhikari/Laghu Vad Nyayadheesh Gorakhpur 8: Others Petitioner Counsel :- P.K.Mishra Respondent Counsel :- C.S.C.,Mansoor Ahmad Hon'ble Rakesh Tiwari.J.
The cases of Sri P.K. Mishra, learned counsel for the petitioner are adjourned till 18.8.2010. List thereafter. Order Date :- 9.8.2010 CPP/-