Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 88 in The Hemchandracharya North Gujarat University Act, 1986 88. Amendment of Bombay L. of 1949. - In the Gujarat University Act, 1949 (Bombay L of 1949), in Schedule I, the entry at serial numbers 4, 5 and 7 shall be deleted.
