Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(vi) in Assam State Acquisition of Zamindaries Act, 1951

(vi)Any other income appertaining to the estate or tenure vesting in the State not expressly mentioned in clauses (i) to (v) calculated on the basis of average of 15 agricultural years preceding the date of vesting :