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State of Bihar - Section

Section 3 in Account Rules for Lodging House Funds

3.

The following registers, accounts and forms shall be maintained in the office of the Managing Committee. Any modification of these forms shall only be made under the orders of Government:-
(1)Budget Estimate.
(2)Challan.
(3)Cash book.
(4)Register of permanent advance accounts.
(5)Voucher of recoupment.
(6)Monthly account.
(7)Stock register.
(8)Service books.
(9)Advance ledger.
(10)Register of applications for licenses.
(11)Register of license fees.
(12)Daily collection register.
(13)Register of Investments.
(14)Loan Register.
(15)Register of Government grants (vide Rule 9).Budget