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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in U.P. Inspectors of Drugs Service Rules, 1980

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of unfit through a Selection Committee comprising :
(i)Secretary to Government, Medical and Health Department;
(ii)Director;
(iii)Drug Controller, Uttar Pradesh, Lucknow.