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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(i)"non-par policies" or "policies without participation in profits" means policies which are not entitled for any share in surplus (profits) during the terms of the policy;