Section 19(5)(c) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

(c)The complete information on the nursery pertaining to

(i)nursery Infrastructure

(ii)scion blocks of root stock and scion sticks / bud wood.

(iii)production and sales of plant material

(iv)instructions issued to the Inspection officer for inspection of the Nurseries by the competent authority and District Level Committee.

(v)technical directions /suggestions issued to the Nurseries.

(vi)instructions/Directions/Orders received from the Appellate Authority and Commissioner of Horticulture, AP, Hyderabad.

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