Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 75 in Faridabad Complex Administration Building Rules, 1989

75. Sewer connection. Sections 43(2), 57(2)(m).

(1)Every drain discharging into a public sewer shall join the later obliquely in the direction of the flow of later.
(2)If practicable, the connection shall be made at an existing junction in the sewer and if this is not possible there shall be an intercepting manhole before the connection.