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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(4)(a) in Mother Teresa Women's University Act, 1984

(a)The Executive Council may, for the purpose of consultation, invite any person having special knowledge or practical experience in any subject under consideration to attend to any meeting. Such person may speak in, and otherwise take part in the proceedings of meeting but shall not be entitled to vote ;