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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2)(xxvi) in Bihar Special Survey and Settlement Act, 2011

(xxvi)[ "Settlement Officer" means the Settlement Officer of the district or any other Officer authorized by the Government to discharge the functions of the Settlement Officer of a district.] [Added by Bihar Act No. 7 of 2012, dated 24.5.2012.]