Bombay High Court
M/S. Saint Gobain India Pvt. Ltd vs The Secretary, Akhil Bharatiya Mathadi ... on 21 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8465 OF 2017
Shri Amar Harishchandra Manjrekar And Ors. ....Petitioner
V/S
The Pune Municipal Corporation And Ors. ....Respondent
WITH WRIT PETITION NO. 6216 OF 2014 Credai Pune Metro, Through Secretary, Mr. Anuj ....Petitioner Bhandari V/S The State Of Maharashtra, Through Secretary, ....Respondent Urban Development Dept And Ors WITH WRIT PETITION NO. 7863 OF 2016 Mr. Asir Salauddin Inamdar ....Petitioner V/S Thane Municipal Corporation Through Mun. ....Respondent Commissioner And Ors WITH WRIT PETITION NO. 5085 OF 2016 M/s. Saint Gobain India Pvt. Ltd. ....Petitioner V/S The Secretary, Akhil Bharatiya Mathadi ....Respondent Transport And General Kamgar Union And Ors.
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Due to paucity of time the matter is adjourned for 04/03/2019. Ad-interim relief if any to continue till then.
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