Allahabad High Court
Ajit Kumar Sachan vs State Of U.P. And 4 Others on 2 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 30792 of 2014 Petitioner :- Ajit Kumar Sachan Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Bijay Singh Sachan,Radha Kant Ojha Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
As prayed, put up this matter on 8th July, 2014, as fresh.
Order Date :- 2.7.2014 M.A.A. ( Rajan Roy, J.) ( S.K. Singh, J. )