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Allahabad High Court

Ajit Kumar Sachan vs State Of U.P. And 4 Others on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30792 of 2014
 

 
Petitioner :- Ajit Kumar Sachan
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Bijay Singh Sachan,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.
 

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 8th July, 2014, as fresh.

Order Date :- 2.7.2014 M.A.A. ( Rajan Roy, J.)       ( S.K. Singh, J. )