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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(2)(a) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(a)prescribing number of fire sub-divisions of fire divisions and fire divisions of fire region under clause (j) and clause (1) respectively, of sub-section (1) of section (2);