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[Cites 0, Cited by 0] [Section 1954] [Entire Act]

State of Rajasthan - Subsection

Section 1954(4) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(4)The Board shall be bound to comply with all such directions as the StateGovernment may think fit to issue after going through the audit report in respect of itsaccounts.