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Bombay High Court

General Insurance Corporation Of India vs The Assistant Commissioner Of Income ... on 13 September, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2271 OF 2019

 General Insurance Corporation Of India                       ....Petitioner
              V/S
 The Assistant Commissioner Of Income Tax                  ....Respondent

Circle 3(1)(2) And 2 Ors CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 13th September, 2019 P.C. :

Due to paucity of time the matter is adjourned to 20/09/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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