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[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(10)(b) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(b)The returning officer shall examine the nomination papers and decide objections, which may be made by any person in respect of any nomination and may, either on such objection, or on his own motion and after such summary inquiry, if any, as the returning officer thinks necessary, reject any nomination: