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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(2)(l) in Telangana Aqua-culture Seed (Quality Control) Act, 2006

(l)the records to be maintained by a person carrying on the business referred to in section 12 and the particulars which such records shall contain;