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[Cites 0, Cited by 0] [Section 28A(2)] [Section 28A] [Entire Act]

State of Kerala - Subsection

Section 28A(2)(c) in Kerala Stamp Act, 1959

(c)the geographical lie of the land, the nature of the land such as dry, waste, wet or garden land, fertility, nature of crop, yielding capacity and cost of cultivation; and