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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(c) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(c)indicate, define and provide for-
(i)the existing and proposed National Highways arterial and primary and secondary roads;
(ii)the existing and proposed other lines of transportation and communication including railways and airport.