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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(f) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(f)he is interested in a subsisting contract made with, of any work being done in the area of the concerned farmers organisation, for the Village Panchayat or Panchayat Union or Town Panchayat or Municipality or Municipal Corporation or State or Central Government or farmers organisation: