Section 27A in The West Bengal Valuation Board Act, 1978
27A. [ Members, officers and employees to be public servants. [Section 27A Inserted by W.B. Act 40 of 1984.]
- Every Member of the Board or every officer or employee of the Board shall, when acting or purporting to act under the provisions of this Act, be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code.]
