Supreme Court - Daily Orders
M/S Mazda Agencies (Partnership Firm) vs M/S Hemant Plastics And Chemicals Ltd. on 19 April, 2021
Bench: D.Y. Chandrachud, M.R. Shah
ITEM NO.16 Court 6 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1519/2021
M/S MAZDA AGENCIES (PARTNERSHIP FIRM) Appellant(s)
VERSUS
M/S HEMANT PLASTICS AND CHEMICALS LTD. Respondent(s)
Date : 19-04-2021 This appeal was called on for hearing today.
CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s) Mr. Nikhil Goel, AOR
Mr. Anirudha Deshmukh, Adv.
Ms. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
Mr. Vinay Mathew, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Mr Nikhil Goel, learned counsel appearing on behalf of the appellant, shall file a copy of the order dated 20 November 2012 granting permission to the appellant to move the civil court.
2 Issue notice, returnable in four weeks. 3 Dasti, in addition, is granted.
(SANJAY KUMAR-I) (CHETAN KUMAR)
AR-CUM-PS AR-CUM-PS
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2021.04.19
16:58:26 IST
Reason: