Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 150C(3)] [Section 150C] [Entire Act]

Union of India - Subsection

Section 150C(3)(h) in The Drugs and Cosmetics Rules, 1945

(h)The applicant shall make proper arrangements for the disposal of the carcasses of animals in a manner as not to cause hazard to public health.