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[Cites 0, Cited by 0] [Section 409] [Entire Act]

State of Bihar - Subsection

Section 409(1) in Civil Court Rules of the High Court of Judicature at Patna

(1)In the case of documents, such as Jamabandis, measurement papers, order-sheets, accounts and others which are not written continuously like a deposition, or which are not written right across the page, every endeavour should be made to write as many as [150 words English or Hindi in Devanagri script] [Substituted by C.S. No. 19, dated 11.8.1972.] or 300 words vernacular (except Hindi in Devanagri script) on each folio.