Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 49B(1)] [Section 49B] [Entire Act]

Union of India - Subsection

Section 49B(1)(a) in The Wild Life (Protection) Act, 1972

(a)commence or carry on the business as-
(i)a manufacturer of, or dealer in, scheduled animal articles; or