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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(5) in The United Provinces Excise Act, 1910

(5)[* * *] [Omitted by U. P. Act 9 of 1978, Section 2, (w.e.f. 24-4-1978).];