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Jammu & Kashmir High Court

Dewan Chand vs State Of J&K And Others on 14 November, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                 Sr. No. 42

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU


                                                                       OWP No. 503/2008



            Dewan Chand                                                   .... Petitioner/Appellant(s)

                                              Through:-        None.



                                        V/s

            State of J&K and others                                              .....Respondent(S)


                                              Through:-        None.


            Coram:             HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                      ORDER

In view of the resolution passed by the Bar dated 01.11.2019, Advocates have abstained from appearing in the Court today.

In the interest of justice, adjourned.

List on 27.02.2020.

(Sindhu Sharma) Judge JAMMU 14.11.2019 SUNIL-II SUNIL KUMAR 2019.11.16 10:57 I attest to the accuracy and integrity of this document