Jammu & Kashmir High Court
Dewan Chand vs State Of J&K And Others on 14 November, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 42
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No. 503/2008
Dewan Chand .... Petitioner/Appellant(s)
Through:- None.
V/s
State of J&K and others .....Respondent(S)
Through:- None.
Coram: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
In view of the resolution passed by the Bar dated 01.11.2019, Advocates have abstained from appearing in the Court today.
In the interest of justice, adjourned.
List on 27.02.2020.
(Sindhu Sharma) Judge JAMMU 14.11.2019 SUNIL-II SUNIL KUMAR 2019.11.16 10:57 I attest to the accuracy and integrity of this document