Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(c) in The Jharkhand Law Officers (Engagement) Rules, 2018 (c)"Advocate on Record" means an Advocate on Record as per the applicable Rules of the Jharkhand High Court and the Supreme Court of India;
