Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Entire Act]

State of Haryana - Section

Section 74 in Haryana Housing Board Act, 1971

74. Regulations.

- The Board may, from time to time with the previous sanction of the State Government by notification, make regulations consistent with this Act and with any rules made thereunder, -
(a)for the management and use of buildings constructed under any housing scheme;
(b)the principles to be followed in allotment of tenement and premises; and
(c)for regulating its procedure and the disposal of its business.