Rajasthan High Court - Jodhpur
Kalu Ram Buria vs The State Of Rajasthan on 27 May, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1800/2019
Suresh Vishnoi
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
1. S.B. Civil Writ Petition No. 16616/2018
2. S.B. Civil Writ Petition No. 18649/2018
3. S.B. Civil Writ Petition No. 115/2019
4. S.B. Civil Writ Petition No. 477/2019
5. S.B. Civil Writ Petition No. 518/2019
6. S.B. Civil Writ Petition No. 524/2019
7. S.B. Civil Writ Petition No. 1089/2019
8. S.B. Civil Writ Petition No. 1109/2019
9. S.B. Civil Writ Petition No. 1837/2019
10. S.B. Civil Writ Petition No. 1896/2019
11. S.B. Civil Writ Petition No. 1936/2019
12. S.B. Civil Writ Petition No. 2106/2019
13. S.B. Civil Writ Petition No. 2132/2019
14. S.B. Civil Writ Petition No. 2423/2019
15. S.B. Civil Writ Petition No. 2474/2019
16. S.B. Civil Writ Petition No. 2665/2019
17. S.B. Civil Writ Petition No. 2692/2019
18. S.B. Civil Writ Petition No. 2840/2019
19. S.B. Civil Writ Petition No. 3251/2019
20. S.B. Civil Writ Petition No. 3919/2019
21. S.B. Civil Writ Petition No. 5633/2019
22. S.B. Civil Writ Petition No. 5667/2019
For Petitioner(s) : Mr. O.M. Prakash
Mr. Saurabh Soni
Mr. Vikram Singh Bhati
Mr. Shreyansh Mardia
Mr. Girish Joshi
Mr. T.S. Champawat
Mr. V.R. Choudhary
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(2 of 2) [CW-1800/2019]
For Respondent(s) : Mr. Kailash Choudhary for
Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 27/05/2019 List on 29.05.2019.
(ARUN BHANSALI),J 16-38-AK Chouhan/-
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