Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 30 in Rajasthan Registration Rules, 1955 Volume II 30. Appointment of District Registrars. - S.D.Os. District Headquarters are appointed to be the ex-officio District Registrars for the purposes of the Act.
