Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 40 in Telangana Infrastructure Development Corporation Act, 1998 40. Government as Guarantor. - The Government may guarantee the repayment of any loans and payment of interest on all or any of the loans given or transferred to the Corporation.
