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[Cites 0, Cited by 0] [Section 20(10)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(10)(j) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(j)The officer shall work towards building a rapport with the child and encourage the child to speak about his whereabouts. Counselling and such other facilities shall be provided to the child.