Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(e) in The Bihar Irrigation, Flood Management and Drainage Rules, 2003

(e)"Village Level Committee" means the lowest level committee of Water Users' Association, constituted in each village of the whole command area of the canal system transferred to the Water Users' Association.