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State of Gujarat - Section

Section 6 in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

6. Name of Corresponding Eligible Diploma Course in which admission may be granted.

- Subject to the fulfilment of eligibility criteria and such other conditions as prescribed under these rules, a candidate, who has passed the qualifying examination, as mentioned in column (2) or column (3) of the Schedule I, shall be eligible for admission to the corresponding diploma courses, as mentioned in column (4) of the Schedule I.