Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 24 in The Bihar Journalist Welfare Fund Rules, 2010 24. From this Fund, aid shall be provided to any one of the dependents of deceased journalists/photographers on the basis of the following priorities.
