Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(g) in Bihar Employees' State Insurance Medical Service Rules, 1981

(g)"Departmental Promotion Committee" means the Departmental Promotion Committee constituted in accordance with the provisions contained in Resolution no 22576, dated the 27th November 1976 issued by the Department of Personnel and Administration Reforms, as may be amended or modified from time to time.