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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(3)(b) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(b)the purposes for which the guardianship is required for person with disability.