Section 9(1)(i) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

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State of Uttarakhand - Subsection

Section 9(1)(i) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

(i)the tax payable under sub-section (1) of section 4 shall be paid at the time of the registration of the vehicle under the Motor Vehicles Act, 1988 :

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State of Uttarakhand - Subsection

Section 9(1)(i) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003