Supreme Court - Daily Orders
Elango. A vs Elephant G. Rajendran on 26 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.8 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1374/2019
(Arising out of impugned final judgment and order dated 30-11-2018
in WP No. 20963/2018 and WP No. 20392/2018 passed by the High Court
Of Judicature At Madras)
ELANGO. A & ORS. ETC. Petitioner(s)
VERSUS
ELEPHANT G. RAJENDRAN & ORS. ETC. Respondent(s)
[Permission to file SLP and exemption from filing certified copy of
the impugned order]
Date : 26-04-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. K. Mayil Samy, Adv.
Mr. P. Soma Sundaram, AOR
Mr. B. Ramaswamy, Adv.
Mr. P.K. Kar, Adv.
For Respondent(s) Mr. R. Anand Padmanabhan, Adv.
Mr. Romil Pathak, Adv.
Mr. Prawal Chaturvedi, Adv.
Mr. Aravind C., Adv.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted.
In view of the judgment passed by this Court in SLP (C) No. 32344-32345/2018 titled State of Tamil Nadu & Ors. v. Elephant G. Rajendran & Ors. Etc., we see no reason to entertain these special leave petitions.
Signature Not Verified
The special leave petitions are accordingly dismissed. Digitally signed by SANJAY KUMAR Date: 2019.04.27 11:30:25 IST Reason:
(MEENAKSHI KOHLI) (RENU KAPOOR)
COURT MASTER COURT MASTER