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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3)(a) in The Salsette Estates (Land Revenue Exemption Abolition) Act, 1951

(a)the amount of compensation for the extinguishment of the rights of reversion in lands in any estates shall not exceed the amount calculated at the rate of Rs. 10 per 100 acres of such lands;