Section 6(1) in Andhra Pradesh Mineral Dealer's Rules, 2000
(1)Any person desiring to transport or carry away any mineral from any place shall file an application before the [Assistant Director of Mines and Geology or the Assistant Geologist concerned in the absence of Assistant Director of Mines & Geology] [Substituted 'Deputy Director of Mines and Geology' by Notification G.O.Ms. No. 279, dated 14.10.2005 (w.e.f. 11.10.2000).] concerned along with the Transit form Books as prescribed in Form-E.
