Himachal Pradesh High Court
Oic vs Anil Kumar on 17 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
FAO No.444 of 2014 17.03.2022 Present Mr. Ishan Sharma, Advocate, for the appellant.
Mr. G.R.Palsra, Advocate, for respondent No.1.
List on 24.3.2022 before appropriate Bench.
(Sandeep Sharma) Judge 17th March, 2022 (shankar) ::: Downloaded on - 17/03/2022 20:12:41 :::CIS