Bombay High Court
Axis Bank (Formerly Known As Uti Bank ... vs Kishan Kumar Dahiya on 12 February, 2026
Author: Abhay Ahuja
Bench: Abhay Ahuja
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THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 5394 OF 2025
IN
EXECUTION APPLICATION (L) NO. 28916 OF 2025
Axis Bank ...Applicant
V/s.
Yadav Ajay Kumar and Anr. ...Respondents
AND
INTERIM APPLICATION NO. 5522 OF 2025
IN
EXECUTION APPLICATION (L) NO. 16734 OF 2025
WITH
GARNISHEE NOTICE NO. 6 OF 2026
IN
INTERIM APPLICATION NO. 5522 OF 2025
AND
INTERIM APPLICATION NO. 5984 OF 2025
IN
EXECUTION APPLICATION (L) NO. 27103 OF 2025
WITH
GARNISHEE NOTICE NO. 5 OF 2026
IN
INTERIM APPLICATION NO. 5984 OF 2025
AND
INTERIM APPLICATION NO. 5985 OF 2025
IN
EXECUTION APPLICATION (L) NO. 27164 OF 2025
WITH
GARNISHEE NOTICE NO. 4 OF 2026
IN
INTERIM APPLICATION NO. 5985 OF 2025
AND
INTERIM APPLICATION NO. 5988 OF 2025
Digitally IN
signed by
NIKITA
NIKITA
YOGESH
EXECUTION APPLICATION NO. 64 OF 2026
YOGESH GADGIL
GADGIL Date: AND
2026.02.12
15:39:19
+0530 INTERIM APPLICATION NO. 6003 OF 2025
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IN
EXECUTION APPLICATION (L) NO. 29749 OF 2025
AND
INTERIM APPLICATION NO. 6007 OF 2025
IN
EXECUTION APPLICATION (L) NO. 27105 OF 2025
AND
INTERIM APPLICATION NO. 6051 OF 2025
IN
EXECUTION APPLICATION NO. 2575 OF 2025
WITH
GARNISHEE NOTICE NO. 3 OF 2026
IN
INTERIM APPLICATION NO. 6051 OF 2025
AND
INTERIM APPLICATION NO. 6349 OF 2025
IN
EXECUTION APPLICATION (L) NO. 27476 OF 2025
AND
INTERIM APPLICATION NO. 6351 OF 2025
IN
EXECUTION APPLICATION NO. 88 OF 2026
AND
INTERIM APPLICATION NO. 6356 OF 2025
IN
EXECUTION APPLICATION (L) NO. 27565 OF 2025
AND
INTERIM APPLICATION NO. 6433 OF 2025
IN
EXECUTION APPLICATION NO. 2578 OF 2025
AND
INTERIM APPLICATION NO. 6437 OF 2025
IN
EXECUTION APPLICATION NO. 63 OF 2026
AND
INTERIM APPLICATION NO. 6440 OF 2025
IN
EXECUTION APPLICATION NO. 62 OF 2026
AND
INTERIM APPLICATION NO. 6959 OF 2025
IN
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EXECUTION APPLICATION (L) NO. 29322 OF 2025
AND
INTERIM APPLICATION NO. 6973 OF 2025
IN
EXECUTION APPLICATION (L) NO. 29129 OF 2025
AND
INTERIM APPLICATION NO. 6980 OF 2025
IN
EXECUTION APPLICATION (L) NO. 27363 OF 2025
AND
INTERIM APPLICATION NO. 7547 OF 2025
IN
EXECUTION APPLICATION (L) NO. 29913 OF 2025
AND
INTERIM APPLICATION NO. 7554 OF 2025
IN
EXECUTION APPLICATION (L) NO. 29397 OF 2025
Ms. Bijal Gogri i/b O. M. Gujar Law Chambers for the Applicant.
CORAM : ABHAY AHUJA, J.
DATE : 12th FEBRUARY, 2026 P.C. :
1. All these matters have been listed today under the caption "For Direction" as the learned Registrar of the Execution Department has pointed out that although the Execution Applications have been filed two years after the date of the awards and although there is a prayer in Column-J for issuance of notice under Order XXI Rule 22 of the Code of Civil Procedure, 1908 ("CPC"), without seeking issuance of the said notice, orders of this Court have been obtained under Order XXI Rule Nikita Gadgil 3/6 ::: Uploaded on - 12/02/2026 ::: Downloaded on - 12/02/2026 22:04:16 ::: 18 & 20 to 37.doc 46 of the CPC against the Garnishees, which could not have been done and that the said orders be recalled.
2. Ms. Gogri, learned Counsel appearing for the Applicants apologizes to this Court for the mistake submitting that the same was through inadvertence and that this Court may recall all the respective orders and direct issuance of notice under Order XXI Rule 22 of the CPC.
3. Accordingly, orders mentioned against the respective Applications in the table below, stand recalled:-
List of Execution Applications Sr Execution application Name of the Parties Date of Order No. Lodging Number (along with IA No. ) 1 Interim Application No. 5985 of 2025 Axis Bank 5th in V/s. January,2026 Execution Application (L) No. 27164 of Jitendra Pitambar 2025 Sonawane & Anr.
2 Interim Application No. 5511 of 2025 Axis Bank 5th
in V/s. January,2026
Execution Application No. 2656 of 2025 Sujit Mahdev Gayakawad & Anr.
3 Interim Application No. 5394 of 2025 Axis Bank 13th
in V/s. January,2026
Execution Application (L) No. 28916 of Yadav Ajay Kumar & Anr.
2025 4 Interim Application No. 6973 of 2025 Axis Bank 13th in V/s. January,2026 Execution Application (L) No. 29129 of Amresh Kumar & Anr. 2025 5 Interim Application No. 6003 of 2025 Axis Bank 13th in V/s. January,2026
Execution Application (L) No. 29749 of Kishan Kumar Dahiya & 2025 Anr.
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Execution Application (L) No. 29913 of Mubashrin Fernandes & 2025 Anr.
7 Interim Application No. 7554 of 2025 Axis Bank 13th
in V/s. January,2026
Execution Application (L) No. 29397 of Saiyad Sakil V. & Anr.
2025
8 Interim Application No. 6051 of 2025 Axis Bank 13th
in V/s. January,2026
Execution Application No. 2575 of 2025 Yagyapal Rathore & Anr.
9 Interim Application No. 5522 of 2025 Axis Bank 13th
in V/s. January,2026
Execution Application (L) No. 26734 of Pranay Solanki. & Anr.
2025
10 Interim Application No. 6440 of 2025 Axis Bank 13th
in V/s. January,2026
Execution Application (L) No. 27738 of Sohan Sisodiya & Anr.
2025
11 Interim Application No. 5984 of 2025 Axis Bank 13th
in V/s. January,2026
Execution Application (L) No. 27103 of Pranay Solanki. & Anr.
2025
12 Interim Application No. 6437 of 2025 Axis Bank 17th
in V/s. January,2026
Execution Application (L) No. 27563 of Vasava Jayantibhai
2025 Ramsing & Anr.
13 Interim Application No. 6959 of 2025 Axis Bank 17th
in V/s. January,2026
Execution Application (L) No. 29322 of Ritesh Yashwant Sawale 2025 & Anr.
14 Interim Application No. 5988 of 2025 Axis Bank 17th
in V/s. January,2026
Execution Application (L) No. 27132 of Pravin Mukunda
2025 Baviskar. & Anr.
15 Interim Application No. 6349 of 2025 Axis Bank 17th
in V/s. January,2026
Execution Application (L) No. 24476 of Mintu Kumar Tiwari &
2025 Anr.
16 Interim Application No. 6007 of 2025 Axis Bank 3rd February,
in V/s. 2025
Execution Application (L) No. 27105 of Tasalim Sadroddin Khatib 2025 & Anr 17 Interim Application No. 6351 of 2025 Axis Bank 3rd February, in V/s. 2025 Execution Application No. 88 of 2026 Pandya Nita M. Nikita Gadgil 5/6 ::: Uploaded on - 12/02/2026 ::: Downloaded on - 12/02/2026 22:04:16 ::: 18 & 20 to 37.doc 18 Interim Application No. 6356 of 2025 Axis Bank 3rd February, in V/s. 2025 Execution Application (L) No. 27565 of Vaibhav Thore & Anr.
2025
19 Interim Application No. 6644 of 2025 Axis Bank 3rd February,
in V/s. 2025
Execution Application No. 2578 of 2025 Ashvinkumar Dhulabhai Pagi & Anr.
20 Interim Application No. 6980 of 2025 Axis Bank 3rd February,
in V/s. 2025
Execution Application (L) No. 27363 of Vinodkumar Virabhai
2025 Rathod & Anr.
4. It is observed that the Execution Applications are on lodging numbers. Let objections be removed and registered numbers be obtained within a period of four weeks, failing which the Execution Applications as well as the connected Interim Applications to stand dismissed without further reference to the Court.
5. Subject to the above, list on 2nd April, 2026 when this Court will consider issuance of notice under Order XXI Rule 22 of the CPC.
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