Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 21 in Karnataka Toddy Workers' Welfare Fund Act, 1981 21. Amendment of Schedule. - The State Government may, by notification, add any matter to the Schedule :Provided that no matter unrelated to the objects of this Act shall be so added.
