Section 29(1)(iv) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(iv)The encumbrance or charge, if any, on the land and the name of the holder of such encumbrance of charge.

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