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[Cites 0, Cited by 0] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)The Director shall consider the appeal and pass orders in conformity with the provision of Section 67 of the Act within reasonable time which shall be final and binding up on the commission agent and the marketing committee.