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[Cites 0, Cited by 0] [Section 230] [Entire Act]

State of Uttar Pradesh - Subsection

Section 230(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)any other equipment or facilities required for emergency care or treatment to the building workers arising from special local conditions and construction processes at such building site, as specified by the State Government from time to time, are provided.